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State of Uttar Pradesh - Section

Section 71 in The U.P. Factories Rules, 1950

71. Spacing of compulsory holidays.

- Except in the case of workers whose services are being terminated, in whose case the compensatory holiday, if due, may be allowed at one stretch, the holidays allowed under subsection (i) of Section 53 of the Act shall be so spaced that not more than two holidays are given in one week.