Andhra Pradesh High Court - Amravati
A.Sow Reddy vs The State Of Andhra Pradesh on 4 August, 2022
Author: Kongara Vijaya Lakshmi
Bench: Kongara Vijaya Lakshmi
HIGH COURT OF ANDHRA PRADESH :: AMARAVATI MAIN CASE No: W.P.No.15291 OF 2022 PROCEEDING SHEET SL. DATE ORDER OFFICE NO. NOTE
03. 04.08.2022 KVL, J & BSS,J Learned Government Pleader seeks four weeks' time to file counter affidavit.
Learned counsel for the petitioner submits that the same rule of Andhra Pradesh Civil Police Subordinate Service Rules is under challenge in W.P.No.3570 of 2021 and , in view of the same, post the Writ Petition along with W.P.No.3570 of 2021 on 01.09.2022.
_________________________________ KONGARA VIJAYA LAKSHMI, J ______________________________ BANDARU SYAMSUNDER, J Ks