(5)The owner shall ensure that-(a)adequate training and re-training programs and comprehensible instructions are provided for workers, at no cost to them, on safety and health matters as well as on the work assigned;(b)adequate supervision and control are provided in each shift to secure the safe operation of the mine;(c)a system is established so that the names of all persons who are employed belowground can be accurately known at any time, as well as their probable location;(d)all accidents and dangerous occurrences are investigated and appropriate remedial actions are taken;(e)the reporting of information and notices specified under regulation 8 is made to the Regional Inspector and to the Chief Inspector on accidents and dangerous occurrences.
