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[Cites 0, Cited by 0] [Section 71(4)] [Section 71] [Entire Act]

Securities And Exchange Board Of India - Subsection

Section 71(4)(a) in The Securities and Exchange Board of India (Issue of Capital and Disclosure Requirements) Regulations, 2018

(a)the date of receipt of the draft letter of offer, as applicable, under sub-regulation (1); or