Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85] [Entire Act] Union of India - Subsection Section 85(2) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (2)Every license shall be deemed to have been granted or renewed personally to the licensee and no licence shall be sold or transferred.
