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State of Goa - Section

Section 9 in The Goa Sewerage System and Sanitation Services Management Rules, 2010

9. Security Deposits.

- The security deposit payable at the time of taking connection to the sewerage system shall be as under:
(i)Domestic category: Rs. 500/-
(ii)Commercial category: Rs. 1000/-
(iii)Industrial category: Rs. 3000/-
(iv)Public places: Rs. 1000/-.