Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 18] [Entire Act] Union of India - Subsection Section 18(2) in Bureau of Indian Standards (Hallmarking) Regulations, 2018 (2)The marking may be resumed as soon as the defects are removed and information of such resumption of the marking shall be sent to the Bureau immediately.
