Delhi High Court - Orders
Raminder Singh vs Assisstant Commissioner Of Income Tax ... on 4 September, 2023
Author: Vibhu Bakhru
Bench: Vibhu Bakhru
$~2
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 8288/2023
RAMINDER SINGH ..... Petitioner
Through: Mr. K. R. Manjani and
Mr. Tarun Aswani, Advs.
versus
ASSISSTANT COMMISSIONER OF INCOME TAX
CIRCLE 52(1) NEW DELHI ..... Respondent
Through: Mr. Vipul Agrawal, Senior
Standing Counsel.
CORAM:
HON'BLE MR. JUSTICE VIBHU BAKHRU
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 04.09.2023 CM APPL. 44632/2023 in W.P.(C)-8288/2023
1. The matter could not be taken up due to paucity of time.
2. List on 05.09.2023.
VIBHU BAKHRU, J AMIT MAHAJAN, J SEPTEMBER 4, 2023 "SS"
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