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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Goa - Subsection

Section 10(4) in The Goa, Daman and Diu School Education Act, 1984

(4)The School Fund and all other funds, including the Pupils. Fund, established with the approval of the Administrator, shall be accounted for and operated in accordance with the rules made under this Act.