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Madhya Pradesh High Court

Ajay Singh vs The State Of Madhya Pradesh on 29 January, 2020

Author: Sanjay Dwivedi

Bench: Sanjay Dwivedi

1 WP-1307-2020 The High Court Of Madhya Pradesh WP-1307-2020 (AJAY SINGH Vs THE STATE OF MADHYA PRADESH AND OTHERS) 2 Jabalpur, Dated : 29-01-2020 Shri Anil Lala, Advocate for the petitioner. Shri S.S. Tiwari, Advocate appears on behalf of the Caveator. A copy of petition with annexures has been delivered by the counsel for the petitioner to the counsel for caveator.

He seeks time to file reply.

List on 03.02.2020.

If reply is not filed, the question of interim relief shall be considered on the next date.

(SANJAY DWIVEDI) JUDGE Sudesh Digitally signed by SUDESH KUMAR SHUKLA Date: 29/01/2020 16:34:18