Kerala High Court
P.D.Arun vs State Bank Of Travancore on 28 May, 2007
Author: S.Siri Jagan
Bench: S.Siri Jagan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR.JUSTICE P.R.RAMACHANDRA MENON
TUESDAY, THE 21ST DAY OF AUGUST 2012/30TH SRAVANA 1934
WP(C).No. 29389 of 2007 (W)
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OA.1579/1998 of DEBT RECOVERY TRIBUNAL, ERNAKULAM
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PETITIONER(S):
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1. P.D.ARUN, S/O.DAMODARA PRABHU,
PRABHU NIVAS, KANDAKKADAVU, ANDIKKADAVU P.O.
KOCHI TALUK, ERNAKULAM DISTRICT.
2. H.DAMODARA PRABHU, S/O.HARI PRABHU,
PRABHU NIVAS, POOMARATHINGAL, KANDAKKADAVU
ANDIKKADAVU P.O., KOCHI TALUK, ERNAKULAM
DISTRICT.
3. P.D.PRAVEEN, S/O.H.DAMODARA PRABHU,
PRABHU NIVAS, POOMARATHINGAL, KANDAKKADAVU
ANDIKKADAVU P.O., KOCHI TALUK, ERNAKULAM
DISTRICT.
BY ADV. SRI.DINESH R.SHENOY
RESPONDENT(S):
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STATE BANK OF TRAVANCORE, HAVING ITS
REGISTERED OFFICE AT THIRUVANANTHAPURAM AND
BRANCH AMONG OTHER PLACES AT PAZHANGAD
KUMBALANGHI P.O., COCHIN - 682 007
ERNAKULAM DISTRICT.
BY ADV. SRI.SATHISH NINAN,SC
BY ADV. SRI.SANTHOSH MATHEW
THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON
21-08-2012, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WPC NO. 29389/2007
APPENDIX
PETITIONERS' EXHIBITS
P1 COPY OF THE FINAL ORDER OF THE DEBT RECOVERY APPELLATE TRIBUNAL,
CHENNAI IN R.A.NO.50/2006 DATED 28.05.2007
P2 COPY OF ORIGINAL APPLICATION FILED IN O.A.NO. 1579/1998, DRT,
ERNAKULAM
P3 COPY OF REPLY STATEMENT FILED IN O.A.NO. 1579/1998, DRT, ERNAKULAM
P4 COPY OF CROSS EXAMINATION OF AW1
P5 COPY OF COUNTER PROOF AFFIDAVIT FILED BY DW1 IN OANO.1579/1998,
DRT, ERNAKULAM
P5(a) COPY OF CROSS EXAMINATION OF DW1
P6 COPY OF CIRCULAR ISSUED BY STATE BANK OF INDIA DATED 11.05.2007
P7 COPY OF ORDER DATED 30.12.2005 IN O.A.NO.1579/1998, DRT, ERNAKULAM
P8 COPY OF MEMORANDUM OF APPEAL IN APPEAL NO.50/2006 FILED BEFORE THE
DRT, CHENNAI
P9 COPY OF I.A.NO.158/2006 IN R.A.NO.50/2006
P10 COPY OF THE COUNTER AFIDAVIT FILED TO THE REVISED STATEMENT OF
ACCOUNTS IN O.A.NO.1579/1998, DRT,ERNAKULAM
P11 COPY OF I.A.NO.164/2007 IN I.A.NO.157/2006 IN APPEAL NO.50/2006,
DRAT, CHENNAI
P12 COPY OF THE ORDER DATED 22.03.2007 PASSED IN R.A.NO.50/2006, DRAT,
CHENNAI
P13 COPY OF THE AFFIDAVIT DATED 20.04.2007 FILED BY SHRI.SATHYANATHAN
A.K.
P14 COPY OF THE HAND WRITTEN STATEMENT SUBMITTED BY THE BANK DATED
19.06.2007
P15 COPY OF I.A.NO.545/2007 IN I.A.NO.157/2006 IN APPEAL NO.
50/2006,DRAT, CHENNAI
// TRUE COPY //
P.A. TO JUDGE
SD
S.SIRI JAGAN, J.
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W.P(C).No.29389 of 2007
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Dated this the 11th day of April, 2012
J U D G M E N T
The petitioners and the counsel are absent. Dismissed for default.
Sd/-
sdk+ S.SIRI JAGAN, JUDGE ///True copy/// P.A. to Judge