Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of West Bengal - Subsection Section 1(1) in The West Bengal Panchayat Act, 1957 (1)This Act may be called the [West Bengal Panchayat Act, 1957] [Words and figures substituted for the words and figures 'West Bengal Panchayat Act, 1956' by W.B. Act 15 of 1959.]
