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[Cites 0, Cited by 1] [Section 6(1)] [Section 6] [Entire Act]

State of Kerala - Subsection

Section 6(1)(b) in Kerala Anti-Social Activities (Prevention) Act, 2007

(b)by order notified in the Official Gazette direct the said person to appear before such officer, at such place and within such period as may be specified in the order.