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[Cites 0, Cited by 0] [Section 42(4)] [Section 42] [Entire Act]

State of Chattisgarh - Subsection

Section 42(4)(ii) in The Chhattisgarh Kushabhau Thakre Patrakarita Avam Jansanchar University Act, 2004

(ii)a provision requiring the University to submit every proposal involving financial implications to the State Government for sanction;