Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act] Union of India - Subsection Section 164(1)(g) in The Companies Act, 2013 (g)he has been convicted of the offence dealing with related party transactions under section 188 at any time during the last preceding five years; or