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Calcutta High Court (Appellete Side)

Suman Mondal vs Arambag Municipality & Ors on 17 May, 2024

Author: Amrita Sinha

Bench: Amrita Sinha

M.278 17.05 Ct No24 .2024 In the High Court At Calcutta AGM Constitutional Writ Jurisdiction Appellate Side WPA 27136 of 2022 Suman Mondal Vs Arambag Municipality & Ors. None appears on behalf of the petitioner at the time of call. No accommodation is sought for.

WPA 27136 of 2022 is dismissed for default. Urgent certified photocopy of this order, if applied for, be supplied to the parties expeditiously on compliance of usual legal formalities.

( Amrita Sinha, J.)