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Jharkhand High Court

Prem Ranjan & Others vs Jharkhand State Staff Selection ... on 1 November, 2023

Author: Shree Chandrashekhar

Bench: Shree Chandrashekhar

      IN THE HIGH COURT OF JHARKHAND AT RANCHI
                  (Letters Patent Appellate Jurisdiction)
                           L.P.A. No.146 of 2019
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Prem Ranjan & Others .... .... .... Appellants Versus Jharkhand State Staff Selection Commission & Others .... .... .... Respondent(s)

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CORAM: HON'BLE MR. JUSTICE SHREE CHANDRASHEKHAR HON'BLE MR. JUSTICE PRADEEP KUMAR SRIVASTAVA

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For the Appellants : Mr. Ajit Kumar, Sr. Advocate.

Ms. Tanya Singh, Advocate.

For the Respondents : Mr. Himanshu Shekhar, Advocate.

Mr. Sanjoy Piprawall, Advocate.

Mr. Prince Kumar, Advocate.

Mr. Rakesh Ranjan, Advocate.

For the Intervenors : Mr. Chanchal Jain, Advocate.

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Order No.23/ Dated: 1st November 2023 Heard, Mr. Ajit Kumar, the learned senior counsel assisted by Ms. Tanya Singh, the learned counsel for the appellants.

2. In I.A. No. 6870 of 2023, Mr. Chanchal Jain, the learned counsel appearing for the Intervenors has adopted the arguments made by Mr. Ajit Kumar, the learned senior counsel for the appellants.

3. Mr. Himanshu Shekhar, the learned counsel for the Jharkhand Public Service Commission has made his submissions.

4. Mr. Ajit Kumar, the learned senior counsel for the appellants has referred to the judgments of the Hon'ble Supreme Court in (i) "Ran Vijay Singh v. State of U.P." (2018) 2 SCC 357 and (ii) "Vikesh Kumar Gupta v. State of Rajasthan" (2021) 2 SCC 309.

5. Mr. Himanshu Shekhar, the learned counsel for the Jharkhand Public Service Commission has relied on the following judgments: -

(i) "H.P. Public Service Commission v. Mukesh Thakur" (2010) 6 SCC 759,
(ii) "Ran Vijay Singh v. State of U.P." (2018) 2 SCC 357,
(iii) "Bihar Staff Selection Commission v. Arun Kumar" (2020) 6 SCC 362,
(iv) "Vikesh Kumar Gupta v. State of Rajasthan" (2021) 2 SCC 309
(v) "Satyajit Kumar v. State of Jharkhand" 2022 SCC OnLine SC 954: 2022 (4) JLJR 60 (SC).

6. Judgment is reserved.

(Shree Chandrashekhar, J.) (Pradeep Kumar Srivastava, J.) Sunil-Rajnish/