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Punjab-Haryana High Court

Balraj Son Of Sh.Prem Chand vs Rampal And Others on 31 January, 2011

Author: A.N.Jindal

Bench: A.N.Jindal

       IN THE HIGH COURT OF PUNJAB AND HARYANA
                     AT CHANDIGARH

                         Civil Revision No.504 of 2011(O&M)
                         Date of Decision       31.01.2011

Balraj son of Sh.Prem Chand
                                                   ...... Petitioner
                         VERSUS

Rampal and others
                                                   ...... Respondents

CORAM:- HON'BLE MR. JUSTICE A.N.JINDAL

Present:     Mr.Parminder Singh, Advocate,
             for the petitioner.

                         *****

A.N.JINDAL, J:

This petition is disposed of with a direction to the Election Tribunal to decide the election petition as expeditiously as possible.
(A.N.Jindal) Judge 31.01.2011 mamta-II