Punjab-Haryana High Court
Balraj Son Of Sh.Prem Chand vs Rampal And Others on 31 January, 2011
Author: A.N.Jindal
Bench: A.N.Jindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
Civil Revision No.504 of 2011(O&M)
Date of Decision 31.01.2011
Balraj son of Sh.Prem Chand
...... Petitioner
VERSUS
Rampal and others
...... Respondents
CORAM:- HON'BLE MR. JUSTICE A.N.JINDAL
Present: Mr.Parminder Singh, Advocate,
for the petitioner.
*****
A.N.JINDAL, J:
This petition is disposed of with a direction to the Election Tribunal to decide the election petition as expeditiously as possible.
(A.N.Jindal) Judge 31.01.2011 mamta-II