Madhya Pradesh High Court
The Hongkong And Shanghai Banking ... vs Chairman Cum Managing Director Zoom ... on 5 May, 2025
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 COMP-9-2011 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE COMP No. 9 of 2011 (SENIOR MANAGER,UCO BANK Vs M/S ZOOM DEVELOPERS (PVT) LTD. ) COMP/3/2010, COMP/4/2010 Dated : 05-05-2025 Shri P.U. Shailajan- Advocate with Shri Sumeet Samvatsar- Advocate and Shri Kaustubh Fadnis- Advocate for the petitioner.
Shri H.Y. Mehta- Advocate for the Official Liquidator along with OL.
I.A. No.12129/2025 is dismissed as having rendered infructuous. As requested, list the matter on 23.06.2025.
(SUBODH ABHYANKAR) JUDGE Bahar Signature Not Verified Signed by: BAHAR CHAWLA Signing time: 5/5/2025 6:32:20 PM