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[Cites 1, Cited by 1]

Income Tax Appellate Tribunal - Jaipur

Ram Kishan Saini, Dausa vs Ito, Dausa on 21 November, 2016

                                                             ITA No. 264/JP/2015
                                       Shri Ram Kishan Saini vs. ITO, Ward- Dausa

            vk;dj vihyh; vf/kdj.k] t;iqj U;k;ihB] t;iqj
        IN THE INCOME TAX APPELLATE TRIBUNAL,
                  JAIPUR BENCHES (SMC), JAIPUR

            Jh HkkxpUn] ys[kk lnL; ds le{k
      BEFORE: SHRI BHAGCHAND, ACCOUNTANT MEMBER

             vk;dj vihy la-@ITA No. 264/JP/2015
             fu/kZkj.k o"kZ@Assessment Year : 2006-07

Shri Ram Kishan Saini                       cuke    The ITO
Prop.: M/s. Jai Bajrang Stone Industries    Vs.     Ward- Dausa
Agra Road, Sikandara, Distt. Dausa                  Dausa
LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AYJPS 3241 E
vihykFkhZ@Appellant                                 izR;FkhZ@Respondent

      fu/kZkfjrh dh vksj ls@ Assessee by : None
      jktLo dh vksj ls@ Revenue by:Shri R.A. Verma, Addl. CIT - DR

             lquokbZ dh rkjh[k@ Date of Hearing :        21/11/16
             ?kks"k.kk dh rkjh[k@ Date of Pronouncement : 21 /11/2016

                           vkns'k@ ORDER

PER BHAGCHAND, AM

fu/kkZj.k o"kZ 2006&07 gsrq fo}ku vk;dj vk;qDr] (vihy)] vyoj ds vkns'k fnukad 26-06-2014 ds fo:) fu/kkZfjfr }kjk ;g vihy nkf[ky dh xbZ gSa A 2- vf/kdj.k }kjk lquokbZ dh lwpuk izfs "kr fd;s tkus ds ckotwn Hkh ekeys dh lquokbZ ds le; fu/kkZfjfr dh vksj ls dksbZ izfrfuf/kRo ugha gqvk A blls ,slk izrhr gksrk gS fd fu/kkZfjfr vius ekeys dh lquokbZ esa i;kZIr :fp ugha j[krkA bu ifjfLFkfr;ksa esa vk;dj vk;qDr cuke eYVhIykWu bafM;k ¼izk-½fyfe-@1991] 38 ITA No. 264/JP/2015 Shri Ram Kishan Saini vs. ITO, Ward- Dausa vkbZVhMh 320 ds ekeys esa vk;dj vihyh; vf/kdj.k dh fnYyh U;k;ihB ds fu.kZ; rFkk LoxhZ; Jh rqdksthjko gksYdj dh lEink cuke /ku dj vk;qDr 223 vkbZ Vh vkj 480 ds ekeys esa ekuuh; e/; izn's k mPp U;k;ky; ds fu.kZ; dk lEekuiwoZd vuqlj.k djrs gq,] fu/kkZfjfr dh vihy a Lohdkj ugha dh tkrh rFkk fnukad 21-11-2016 dks U;k;ky; esa lkoZtfud :Ik ls dh xbZ mn~?kks"k.kk ds vuqlkj bls izkjEHk esa gh fujLr fd;k tkrk gSAa Sd/-

                                                       ¼HkkxpUn½
                                                     (Bhagchand)
                                          ys[kk lnL;@Accountant Member
Tk;iqj@Jaipur
fnukad@Dated:-                    21 /11/ 2016
*Mishra

vkns'k dh izfrfyfi vxzfs "kr@Copy of the order forwarded to:

1. vihykFkhZ@The Appellant-Shri Ram Kishan Saini, Dausa
2. izR;FkhZ@ The Respondent- The ITO, Ward- Dausa
3. vk;dj vk;qDr¼vihy½@ CIT(A).
4. vk;dj vk;qDr@ CIT,
5. foHkkxh; izfrfuf/k] vk;dj vihyh; vf/kdj.k] t;iqj@DR, ITAT, Jaipur
6. xkMZ QkbZy@ Guard File (ITA No. 264/JP/2015) vkns'kkuqlkj@ By order, lgk;d iathdkj@ Assistant. Registrar