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[Cites 0, Cited by 0] [Section 25A(2)] [Section 25A] [Entire Act]

Union of India - Subsection

Section 25A(2)(m) in The Aircraft Rules, 1937

(m)in the event of fuel being spilled, fuelling must cease and the engine of the ground power supply units must be stopped, but the electrical circuits and switches should on no account be touched except for the purpose of stopping the power unit. Prior to recommencing fuelling, action must be taken to clean the spilled fuel. Fuel must not be washed into sewers or drains;