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[Cites 0, Cited by 0] [Section 19] [Entire Act]

State of Madhya Pradesh - Subsection

Section 19(9) in The M.P. Zila Panchayat (Business) Rules, 1998

(9)When the agenda for the next meeting has been approved by the Chairman in accordance with Business Rules, the Secretary to the committee shall have issued the agenda to the members of the committee.