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State of Bihar - Section

Section 81 in Bihar Factories Rules, 1950

81. Persons defined to hold position of supervision and management.

- The following persons shall be deemed to hold positions of supervision and management:-
(a)All persons specified in the Schedule annexed hereto;
(b)Any other person, who, in the opinion of the Chief inspector, holds a position of supervision or management and has been declared by him as such in writing.