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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

Union of India - Subsection

Section 10(1)(b) in The Comptroller And Auditor-General's (Duties, Powers And Conditions Of Service), Act, 1971

(b)for keeping such accounts in relation to any of the matters specified in clause (a) as may be necessary: