R Hanumaiah S/O B M Ramaiah vs The Secretary To Government Of ... on 26 March, 2008

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Karnataka High Court

R Hanumaiah S/O B M Ramaiah vs The Secretary To Government Of ... on 26 March, 2008

Bench: N.Ananda

IN TEE PHGH COURT OF KARNATAPEA AT 

HATED '11-us 'I'I-IE 25%! my OF MARCH   % u

BEFORE

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WI  Lats B.Iv!,R&n1.aiah,

   

._   75 years
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Aged about '3'4 ﬁrs,
Sin late B.MuRam.aiah.
'II

J.IU'u 1. J. ; I'ﬂ..|.ﬂ.'u'{? L\'u'ﬂ.\«l.'

Bangalore, Emwmtaka.

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Emma cimaed repcraaented by
IuIfa,.I'iT.I-I 85 BMR Trust by
Trusbam. V..'LnaJ:u1,

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Rf Us L'IDu.L"l', l..llJ.l.llI-lul-Ll-3' Lxuau,

% Banﬂrc, Karnataka.

ﬁd} $2."-n:;L;m,'tJ..n,J;u;ng,
Aged about 68 years,

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Sin 
 _ '

2{£][a} 
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3 _; ' " get! abpfut 50 yeam.
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 _  _  _ '-.3; n-"~1at:§ R.Kns1mappa.
" ._    33 years,

2{ﬂ§t:] V'-$:z'1tfI.a1:nhmi,
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"Aged about 31 years,

   kVVk.',;£;k11 3;»: 
: Sf at) late R.Krishna ,

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Wm $11_h.r;:.pra.aa;1,

Aged about 24 years,

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mjﬂﬁﬂ S1-i Kﬁudarshan,
330 late I-2.I(:-isltumppa,

Luann; gag.'-\.'nuIn-CI 
($34 E-I-KJLLL IQIJ

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H'jat:Ho.11_,Pa1a.caRuad,W 
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hﬂ are represented by  
Pawer afﬁmnrney Holdérw'  ' ~
  
SM Ramaiah. E'1'_1,f':~.~._: ..Pa]y9,.
Kunmuufﬁﬁkt,  _

1.

'I'he; giiwretafy» of ~ " '~ _ , 9I5=' N* ~' 5".n1"mr31r:n 'n.n1r1t-I-a'n'nn Canaan" sinner.

Bangalore.

-"l'-1...". .r'* + . ' um mﬁwrmmr af Fore-a*.a in Kama*.'.a.."a. V' Fcmgwt Efmparittnexlt, Aranya Bhavan,

1.S'¢fGmae, Maﬁa.-awaram, Bangalore. % Ballgalam Dm.ne1a::pmn_ ntauthority. .vI..a.n:ln.-La-marl J.\W_E|'.[ UIUI1I..I.lV'-I. 5413' III? \IJ..IHuI.l.I»LlHulJ;p Vaaaauntlmnagar, Bangalnm.

5. The Eangaﬁuznre Dewlopﬁuent Autharityr, _.__.__._._........... ,.._:I 'L.-- L' 'I....................-...-. Rnaprmtsrﬁx-2:-r.1 my sis Gxmu-.umu, Vaaamtha, nagar, Bamalcnrc. ' In '* in r'evi<:w pcfititm is 1 cf' CFC: pr.ag.n'.:1g for review of nrclgrf decree tinted 4..-9.203? 1996" clw. R'P';%.l'¥a.5'2'%,' 19%. wviaw p&§itiar1"'db::kﬁt$'g,¢n' " ' aion urns" ' day, the Court. V. ' on :26.-'m'm a"nu""

11.335308, mpreraentation. Today also, rim. reprasaiitatihn. Tlmmﬁarek review petition in &ésir;iq'9ec:1 "fc§r Sdli _ judge

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