Supreme Court - Daily Orders
Sureshkumar G. Hundia vs The Assistant Commissioner Of Income ... on 13 July, 2015
Bench: A.K. Sikri, Rohinton Fali Nariman
ITEM NO.20 COURT NO.13 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)......
CC No. 12593/2015
(Arising out of impugned final judgment and order dated 12/09/2014
in ITA No. 832/2012 passed by the High Court Of Bombay)
SURESHKUMAR G. HUNDIA Petitioner(s)
VERSUS
THE ASSISTANT COMMISSIONER OF INCOME TAX,
CENTRAL CIRCLE Respondent(s)
(With appln. (s) for c/delay in filing SLP)
Date : 13/07/2015 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.K. SIKRI
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
For Petitioner(s)
Mr. Vijay Kumar, Adv.(NP)
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Perused the letter circulated by the learned counsel for the petitioner.
As prayed for, the matter stands adjourned for two weeks on account of personal difficulty of the learned counsel for the petitioner.
(Nidhi Ahuja) (Suman Jain) Signature Not Verified COURT MASTER COURT MASTER Digitally signed by Meenakshi Kohli Date: 2015.07.16 15:08:35 IST Reason: