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Supreme Court - Daily Orders

Sureshkumar G. Hundia vs The Assistant Commissioner Of Income ... on 13 July, 2015

Bench: A.K. Sikri, Rohinton Fali Nariman

     ITEM NO.20                                   COURT NO.13                     SECTION IIIA

                                   S U P R E M E C O U R T O F           I N D I A
                                           RECORD OF PROCEEDINGS

     Petition(s) for Special Leave to Appeal (C)......
                                            CC No. 12593/2015

     (Arising out of impugned final judgment and order dated 12/09/2014
     in ITA No. 832/2012 passed by the High Court Of Bombay)

     SURESHKUMAR G. HUNDIA                                                        Petitioner(s)

                                                         VERSUS

     THE ASSISTANT COMMISSIONER OF INCOME TAX,
     CENTRAL CIRCLE                                                               Respondent(s)

     (With appln. (s) for c/delay in filing SLP)

     Date : 13/07/2015 This petition was called on for hearing today.

     CORAM :
                            HON'BLE MR. JUSTICE A.K. SIKRI
                            HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN

     For Petitioner(s)
                                            Mr. Vijay Kumar, Adv.(NP)


     For Respondent(s)


                             UPON hearing the counsel the Court made the following
                                                O R D E R

Perused the letter circulated by the learned counsel for the petitioner.

As prayed for, the matter stands adjourned for two weeks on account of personal difficulty of the learned counsel for the petitioner.

                         (Nidhi Ahuja)                                  (Suman Jain)
Signature Not Verified
                         COURT MASTER                                   COURT MASTER
Digitally signed by
Meenakshi Kohli
Date: 2015.07.16
15:08:35 IST
Reason: