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Delhi High Court - Orders

Grey Matters Educational Trust vs Examiner Of Trade Marks on 10 April, 2023

Author: Sanjeev Narula

Bench: Sanjeev Narula

                          $~4
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     C.A.(COMM.IPD-TM) 121/2021
                                GREY MATTERS EDUCATIONAL TRUST                            ..... Appellant
                                                     Through:     Mr. Preetpal Singh, Advocate.

                                                     versus

                                EXAMINER OF TRADE MARKS                                ..... Respondent
                                                     Through:     Mr. Harish Vaidyanathan Shankar,
                                                                  CGSC with Mr. Srish Kumar Mishra,
                                                                  Mr. Sagar Mehlawat and
                                                                  Mr. Alexander Mathai Paikaday,
                                                                  Advocates.

                                CORAM:
                                HON'BLE MR. JUSTICE SANJEEV NARULA
                                                  ORDER

% 10.04.2023

1. Counsel for the Appellant, states that several of the marks cited in the examination report have since been removed from the register. He states that he will file an affidavit indicating the current status of such cited conflicting marks, within two weeks from today.

2. List on 05th July, 2023.

SANJEEV NARULA, J APRIL 10, 2023 nk Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:10.04.2023 20:41:00