Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59(2)] [Section 59] [Entire Act] Union of India - Subsection Section 59(2)(b) in The Tripura University Act, 2006 (b)fraudulently evades the payment of any tax assessed on him or any fee or other amount due from him under this Act, or