Calcutta High Court
Vijaywargi Pulses & Grains Private ... vs Care Utility Products (Private) ... on 11 December, 2024
Author: Sugato Majumdar
Bench: Sugato Majumdar
OD-19
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
CS/137/2018
VIJAYWARGI PULSES & GRAINS PRIVATE LIMITED
VS
CARE UTILITY PRODUCTS (PRIVATE) LIMITED
BEFORE:
THE HON'BLE JUSTICE SUGATO MAJUMDAR
Date: 11th December, 2024.
Appearance:
Mr. Pintu Ghosh, Adv.
Ms. Sangeeta Kar, Adv.
...for the plaintiff Mr. Soumabho Ghose, Adv. Mr. Aayush Lakhotia, Adv.
...for the defendant The Court:- On prayer of the Learned Counsel for the plaintiff, framing of issues is adjourned to 20th January, 2025.
(SUGATO MAJUMDAR, J.) S. Akhtar