Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttar Pradesh - Section Section 1 in The Benares Family Domains Act, 1904 1. Short title and extent. (1)This Act may be called the Benares Family Domains Act, 1904.(2)[It shall extend to the whole of Uttar Pradesh] [Substituted by ALO 1950.]
