Punjab-Haryana High Court
Sardara Singh And Ors vs Land Acquisition Tribunal Improvement ... on 9 February, 2017
Author: Rajesh Bindal
Bench: Rajesh Bindal, Harinder Singh Sidhu
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
CWP No. 722 of 2015 (O&M)
Date of Decision: 09.02.2017
Sardara Singh and others
.......Petitioners
Versus
The Land Acquisition Collector and others
......Respondents
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL
HON'BLE MR. JUSTICE HARINDER SINGH SIDHU
Present: Mr. Pritam Saini, Advocate
for the petitioners.
Mr. S.C. Pathela, Advocate
for Improvement Trust.
RAJESH BINDAL,J.
For order, see detailed reasons recorded in a separate order of even date passed in CWP No. 5861 of 2014, titled as "Gurdial Singh Versus Land Acquisition Tribunal and others."
(RAJESH BINDAL) JUDGE (HARINDER SINGH SIDHU) 09.02.2017 JUDGE reema Whether speaking/reasoned Yes/No Whether Reportable: Yes/No 1 of 1 ::: Downloaded on - 18-02-2017 03:09:32 :::