Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Kerala - Section Section 86 in Kerala Survey and Boundaries Rules, 1964 86. Manner of recovery of cost. - Recovery of the cost of the survey operations prescribed in subsection (3) of section 6 shall be made according to rules 95 and 96.
