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[Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act]

State of Madhya Pradesh - Subsection

Section 36(1)(b) in The M.P. Panchayat Nirvachan Niyam, 1995

(b)submit all papers relating to nominations received for the seat in question to the Revisional Authority so as to reach him latest by 11.00 a.m. on the next day.