Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act] Union of India - Subsection Section 2(1)(c) in The Bureau of Indian Standards (Terms and Conditions of Service of Employees) Regulations, 2007 (c)"employee" means any officer or other employee in the whole time service of the Bureau but does not include a person employed on daily wages;