Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 27] [Entire Act] State of Gujarat - Subsection Section 27(2) in Gujarat University (Amendment) Act, 1972 (2)in sub-section (2), for the words, brackets and letters "in clauses (iv) to (vii)" the words, brackets and letters "in clauses (v) to (vii)" shall be substituted;
