Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 37] [Entire Act] State of Uttar Pradesh - Subsection Section 37(7) in Uttar Pradesh State Universities Act, 1973 (7)The Executive Council may direct an affiliated college so inspected to take such action as may appear to it to be necessary within such period as may be specified.
