Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 188(1)] [Section 188] [Entire Act]

State of Kerala - Subsection

Section 188(1)(b) in Kerala Panchayat Raj Act, 1994

(b)require any Panchayat to furnish any return, plan, estimate, statement of accounts;