Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 35] [Entire Act] State of Haryana - Subsection Section 35(6) in University of Heatlh Sciences, Karnal Act, 2016 (6)The Executive Council shall cause every such college or institution to be inspected from time to time by one or more competent persons authorized by it on its behalf.
