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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Uttarakhand - Subsection

Section 15(1) in Uttaranchal Service of Engineers (Irrigation Department) (Group 'B') Rules, 2003

(1)Applications for permission to appear in the competitive examination shall be invited by the Commission in the prescribed proforma published in the advertisement issued by the Commission.