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[Cites 0, Cited by 0] [Section 44(3)] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(3)(ii) in The Indian Post Office Rules, 1933

(ii)any other matter descriptive of, or otherwise relating to such a lottery which is calculated to act as an inducement to persons to participate in that lottery, shall not be transmitted by post unless there appear on the outside of the postal article:-