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[Cites 0, Cited by 0] [Section 4E] [Entire Act]

Union of India - Subsection

Section 4E(1) in The Indian Iron And Steel Company (Taking Over Of Management) Act,1972

(1)The Board of management shall meet for the transaction of its business at such time and place as it may think fit:Provided that the Chairman may, whenever he thinks fit, and shall, upon the written requisition of not less than two members, call a special meeting.