Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 140(2)] [Section 140] [Entire Act]

State of Goa - Subsection

Section 140(2)(j) in The Goa, Daman and Diu Town and Country Planning Act, 1974

(j)the time within which modifications, if any, may be directed to be made in any Development Plan under section 34;