Calcutta High Court (Appellete Side)
M/S. Hiralal Chowhan & Company vs The Board Of Trust Of The Port Of Kolkata on 24 August, 2018
1 S/L. 62.
August 24, 2018.
MNS.
C. O. No. 2829 of 2018 M/s. Hiralal Chowhan & Company Vs. The Board of Trust of the Port of Kolkata Mr. Kushal Chatterjee, Mr. Surendra Kumar Sharma ...for the petitioner. Mr. Probal Mukherjee, Mr. Somnath Bose ...for the opposite party. A certified copy of the appellate court's judgment, filed today, be taken on record. Hearing is concluded.
Matter to appear for judgment on August 29, 2018. Let there be an order of stay of operation of the orders impugned herein till disposal of the revisional application.
(Sabyasachi Bhattacharyya, J.) 2