Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Madhya Pradesh - Subsection Section 2(7) in The M.P. Tendu Patta (Vyapar Viniyaman) Niyamavali, 1966 (7)"Purchaser" means a person or party to whom tendu leaves have been sold by the State Government under Section 12;
