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[Cites 0, Cited by 0] [Section 16(4)] [Section 16] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 16(4)(d) in The Jammu and Kashmir General Sales Tax Act, 1962

(d)[ the Excise and Taxation Officer posted in Recovery Wing shall exercise the powers vested in Assistant Collector, First Class within such area as may be specified by the Commissioner from time to time.] [Added by Act IV of 2005, Section 8, w.e.f. 8-11-2004.]