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[Cites 0, Cited by 0] [Section 353(1)] [Section 353] [Entire Act]

State of Odisha - Subsection

Section 353(1)(c) in The Orissa Municipal Corporation Act, 2003

(c)extend, alter or apply to any purpose different from that to which the same has been heretofore applied any building already existing within the area aforesaid; or