Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] Union of India - Subsection Section 91(v) in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955 (v)the number and full description of the vats, stills and other permanent apparatus and machinery which the applicant wishes to set up or work.
