Supreme Court - Daily Orders
Kashinath J Shetye vs State Of Goa on 8 October, 2014
Bench: V. Gopala Gowda, Adarsh Kumar Goel
ITEM NO.32 COURT NO.13 SECTION IIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP No(s).
18945/2014
(Arising out of impugned final judgment and order dated 06/01/2014
in CWP No. 15/2012 passed by the High Court Of Bombay At Goa)
KASHINATH J SHETYE Petitioner(s)
VERSUS
STATE OF GOA AND ANR Respondent(s)
(with appln. (s) for c/delay in filing SLP and office report)
Date : 08/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE V. GOPALA GOWDA
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s)
Mr. Ansar Ahmad Chaudhary,Adv.(NP)
For Respondent(s)
The Court made the following
O R D E R
None appears despite repeated calls.
The petition is dismissed for non-prosecution as well as on delay.
(VINOD KUMAR) (MALA KUMARI SHARMA)
COURT MASTER COURT MASTER
Signature Not Verified
Digitally signed by
Vinod Kumar
Date: 2014.10.13
16:02:35 IST
Reason: