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Supreme Court - Daily Orders

Kashinath J Shetye vs State Of Goa on 8 October, 2014

Bench: V. Gopala Gowda, Adarsh Kumar Goel

  ITEM NO.32                              COURT NO.13                 SECTION IIA

                                S U P R E M E C O U R T O F       I N D I A
                                        RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (Crl.)...... CRLMP                   No(s).
  18945/2014

  (Arising out of impugned final judgment and order dated 06/01/2014
  in CWP No. 15/2012 passed by the High Court Of Bombay At Goa)

  KASHINATH J SHETYE                                                  Petitioner(s)

                                                 VERSUS

  STATE OF GOA AND ANR                                                Respondent(s)

  (with appln. (s) for c/delay in filing SLP and office report)


  Date : 08/10/2014 This petition was called on for hearing today.

  CORAM :
                          HON'BLE MR. JUSTICE V. GOPALA GOWDA
                          HON'BLE MR. JUSTICE ADARSH KUMAR GOEL

  For Petitioner(s)
                                      Mr. Ansar Ahmad Chaudhary,Adv.(NP)


  For Respondent(s)


                                    The Court made the following
                                             O R D E R

None appears despite repeated calls.

The petition is dismissed for non-prosecution as well as on delay.




                (VINOD KUMAR)                                (MALA KUMARI SHARMA)
                 COURT MASTER                                  COURT MASTER
Signature Not Verified

Digitally signed by
Vinod Kumar
Date: 2014.10.13
16:02:35 IST
Reason: