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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Maharashtra - Subsection

Section 4(5) in The Maharashtra State Council For Occupational Therapy And Physiotherapy Act, 2002

(5)The term of office of an outgoing President or Vice-Presidents shall, notwithstanding anything contained in sub-section (3), be deemed to extend to and expire with, the day immediately preceding the day on which the successor President or Vice-Presidents, as the case may be, is elected.