Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Madhya Pradesh - Section Section 14 in M.P. Adhivakta Kalyan Nidhi Adhiniyam, 1982 14. Transfer of certain moneys to the fund. - The Bar Council shall pay to the fund annually an amount as may be prescribed.
